Rajasthan High Court - Jaipur
M/S Shree Balaji Enterprises vs The State Of Rajasthan on 5 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 12928/2020
M/s Shree Balaji Enterprises
----Petitioner
Versus
The State Of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr. Praveen Kumar Jain For Respondent(s) : Mr. Sheetanshu Sharma HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 05/08/2021 Registry is directed to place the reply on record. List this case again on 12.08.2021 along with all similar cases which are provided to the Registry by learned counsel for the Department.
(SANJEEV PRAKASH SHARMA),J SAURABH YADAV /670/13 (Downloaded on 06/08/2021 at 10:10:27 PM) Powered by TCPDF (www.tcpdf.org)