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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(3)(a) in Andhra Pradesh Agricultural Lands (Prohibition Of Alienation) Act, 1972

(a)the expression 'family' shall mean an individual, his or her spouse and their minor children; and they shall be deemed to be members of such family;