Punjab-Haryana High Court
Ranbir Singh vs State Of Punjab on 22 April, 2013
Author: Ram Chand Gupta
Bench: Ram Chand Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Crl. Misc. No. M- 5750 of 2013(O&M)
Date of Decision: April 22, 2013.
Ranbir Singh
...... PETITIONER(s)
Versus
State of Punjab
...... RESPONDENT (s)
CORAM:- HON'BLE MR.JUSTICE RAM CHAND GUPTA
Present: Mr. R.S.Rai, Senior Advocate with
Mr. Varinder Pal Singh,
Advocate, for the petitioner.
Mr. P.S.Paul, DAG, Punjab.
*****
RAM CHAND GUPTA, J.(Oral)
For orders, see Crl. Misc. No.M- 5741 of 2013 (Nishan Singh @Tony v. State of Punjab) of even date.
( RAM CHAND GUPTA ) April 22, 2013. JUDGE 'om'