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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(6) in The Gujarat Agricultural Pests and Diseases Act, 1980

(6)On receipt of the appeal under sub-section (5), the Collector shall, after giving the occupier and the Inspector an opportunity of being heard; pass such order thereon as he thinks fit.