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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 96(x) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(x)report, such acts either of the Market Committees or of the Boa re which are contrary to the provisions laid down under this Act or Rules and Bye-laws made thereunder, to the State Government;