Delhi High Court - Orders
Reliance Industries Limited & Anr vs Olx India B. V. & Anr on 7 February, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 144/2020, I.A. 4056/2020 & I.A. 4700/2020
RELIANCE INDUSTRIES LIMITED & ANR ..... Plaintiffs
Through: Mr. Shivang Sharma and
Mr. Siddhant Chamola, Advocates.
versus
OLX INDIA B. V. & ANR ..... Defendants
Through: Mr. Rohan Krishna Seth, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 07.02.2023
1. Counsel for parties submits that a draft proposal for settlement has been shared with Defendants, which shall be responded to shortly.
2. At joint request, list on 14th July, 2023.
SANJEEV NARULA, J FEBRUARY 7, 2023 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:08.02.2023 11:08:49