Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 11 in The Bengal Touts Act, 1942 11. Amendment of section 83 of Act 16 of 1908. - In sub-section (2) of section 83 of the Indian Registration Act, 1908, for the word "Offences" the words, figure and letter "Save as provided in section 80F, offences" shall be substituted.
