Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttarakhand - Subsection Section 2(j) in Uttarakhand Motor Vehicles Taxation Reforms Act, 2003 (j)["Quarter" means a period of three calendar months commencing on the first day of any calendar month;] [Substituted by section 2 (2) of Uttarakhand Act No. 08 of 2013.]
