Section 14 in Election Symbols (Reservation and Allotment) Order, 1968
14. Power of Commission to issue instructions to un-recognised political parties for their expeditious recognition on fulfillment of conditions specified in [paragraph 6A or paragraph 6B] [Substituted by Notification No. 56/20 00/Judl.iii, dated 1.12.2000.].
- The Commission may issue for the benefit of un-recognised political parties such instructions as it may think necessary for their expeditious recognition when they have [fulfilled any of the conditions for such recognition specified in paragraph 6A or paragraph 6B] [Substituted by Notification No. 56/20 00/Judl.iii, dated 1.12.2000.].
