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[Cites 0, Cited by 0] [Section 894] [Entire Act]

Bengal Presidency - Subsection

Section 894(a) in Police Regulations, Bengal , 1943

(a)Police officers of the Special Armed Force and of the casualty reserve stationed at headquarters awaiting leave or orders of posting shall reside in the lines unless permitted by the Superintendent in writing to reside elsewhere. All such police officers whether residing in the lines, or elsewhere at headquarters, shall attend parades and daily roll calls as ordered.