Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Maharashtra - Subsection Section 124(1) in Maharashtra Land Revenue Code, 1966 (1)Claims to exemption under the last preceding Section shall be determined by the Collector after a summary inquiry, and his decision shall, subject to sub-section (2), be final.
