Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Andhra Pradesh - Subsection Section 48(c) in The Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971 (c)the cost of purchase, repairs and replacement of equipments including furniture, crockery, cutlery and utensils ;
