Section 39 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011
39.
-2905.41A change to sub-heading 2905.39 through 2905.41 from any other heading.2905.44A change to sub-heading 2905.44 from any other heading, except from heading 17.02.2905.59A change to sub-heading 2905.59 from any other heading.2906.11Manufacture in which all the materials used are wholly obtained.2906.12A change to sub-heading 2906:12 from any other heading.2906.19A change to sub-heading 2906.19 from any other heading.
