Section 1 in The West Bengal Taxation Tribunal Act, 1987.
1. Short title, extent and commencement.
(1)This Act may be called the West Bengal Taxation Tribunal Act, 1987.(2)It extends to the whole of West Bengal.(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint and different dates may be appointed for different provisions of this Act.
