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[Cites 0, Cited by 0] [Section 39(16)] [Section 39] [Entire Act]

State of Jharkhand - Subsection

Section 39(16)(b) in The Jharkhand State Agricultural University Act, 2000

(b)A University will take steps to create such post of University teachers as considered necessary for the various departments and will consider the cases of transferred eligible members of [Jharkhand] [Substituted for 'Bihar' by Notification No. 2000/86 dated 19.12.2000.] Agriculture and other State services at the time of making appointments thereto. The employees of the [Jharkhand] [Substituted for 'Bihar' by Notification No. 2000/86 dated 19.12.2000.] Agriculture and other State services appointed to those posts will not have a status or scale lower as compared to the status or scale of pay held by them under the Government at the time of the establishment of a University.