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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Himachal Pradesh - Subsection

Section 42(3) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(3)Persons in Government Service transferred to or re-employed by the University, shall be governed under such terms and conditions as may be agreed to between the University and the Government.