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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(1)(b) in Telangana Bhoodan and Gramdan Act, 1965

(b)a declaration made by, or on behalf of a person who has not completed the age of 21 years shall not be valid.