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[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 25(5)(ii) in Telecom Commercial Communications Customer Preference Regulations, 2018

(ii)in case it is found that number of complaints against the sender are from less than ten recipients over a period of last seven days, the OAP shall, from the previous thirty days data of CoP_UCC_Detect System, check whether suspected sender is involved in sending Commercial Communication in bulk or not; and