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Allahabad High Court

The Estate Of Late Bimal Kumar Neogy vs Unknown on 29 January, 2010

Author: Abhinava Upadhya

Bench: Abhinava Upadhya

Court No. - 30

Case :- TESTAMENTARY CASES No. - 44 of 2009

Petitioner :- In The Matter Of : The Estate Of Late Bimal Kumar Neogy
Petitioner Counsel :- Vipin Sinha

Hon'ble Abhinava Upadhya,J.

An objection has been filed against issuance of letter of administration in favour of opposite party nos. 1 and 2 through their counsel Sri Krishna Mohan on 19th January, 2010.

Sri Vipin Sinha, learned counsel appearing for the applicant prays for and is allowed two weeks time to file reply to the said objection. List this case thereafter. When the case is next listed, the name of Sri Krishna Mohan be shown as counsel for the respondent.

Order Date :- 29.1.2010 VS.