Allahabad High Court
The Estate Of Late Bimal Kumar Neogy vs Unknown on 29 January, 2010
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
Court No. - 30 Case :- TESTAMENTARY CASES No. - 44 of 2009 Petitioner :- In The Matter Of : The Estate Of Late Bimal Kumar Neogy Petitioner Counsel :- Vipin Sinha Hon'ble Abhinava Upadhya,J.
An objection has been filed against issuance of letter of administration in favour of opposite party nos. 1 and 2 through their counsel Sri Krishna Mohan on 19th January, 2010.
Sri Vipin Sinha, learned counsel appearing for the applicant prays for and is allowed two weeks time to file reply to the said objection. List this case thereafter. When the case is next listed, the name of Sri Krishna Mohan be shown as counsel for the respondent.
Order Date :- 29.1.2010 VS.