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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(b) in The National Oilseeds And Vegetable Oils Development Board Act, 1983

(b)the manner in which the conditions subject to which and the purposes for which any person may be associated by the Board under sub-section (7) of section 4;