Delhi High Court - Orders
M/S Vos Technologies India Pvt. Ltd vs The Principal Additional Director ... on 17 May, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~21,22.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
21.
+ W.P.(C) 4831/2021
M/S VOS TECHNOLOGIES INDIA PVT. LTD. ..... Petitioner
Through: Mr.Prem Ranjan Kumar, Advs.
Versus
THE PRINCIPAL ADDITIONAL
DIRECTOR GENERAL & ANR. ..... Respondents
Through: Mr.Harpreet Singh, Sr.Standing
Counsel with Mr.Arunesh Sharma, Ms.Suhani
Mathur, Advs.
22.
+ W.P.(C) 4832/2021
M/S AMYRA TECHNICA PVT.LTD. ..... Petitioner
Through: Mr.Prem Ranjan Kumar, Advs.
Versus
THE PRINCIPAL ADDITIONAL
DIRECTOR GENERAL & ANR. ..... Respondents
Through: Mr.Harpreet Singh, Sr.Standing
Counsel with Mr.Arunesh Sharma, Ms.Suhani
Mathur, Advs.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 17.05.2021 Proceedings have been conducted through video conferencing. C.M.No.14878/2021 (exemptions) in W.P.(C) 4831/2021 C.M.No.14879/2021 (exemptions) in W.P.(C) 4832/2021 Allowed, subject to all just exceptions. The application is disposed of.
Signature Not Verified AMIT NARAYAN BHARTHUAR Location: Signing Date:19.05.2021 12:49:40W.Ps.(C) No.4831/2021 & 4832/2021 Issue notice to the respondents. Mr.Harpreet Singh, learned Senior Standing Counsel accepts notice for the respondents and seeks time to take instructions and file counter affidavit. Time as prayed for is granted. Counter affidavit be filed before the next date of hearing.
List on 15th July, 2021 along with W.P.(C) No.4490/2021.
CHIEF JUSTICE JYOTI SINGH, J MAY 17, 2021 'anb' Signature Not Verified AMIT NARAYAN BHARTHUAR Location: Signing Date:19.05.2021 12:49:40