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Delhi High Court - Orders

M/S Vos Technologies India Pvt. Ltd vs The Principal Additional Director ... on 17 May, 2021

Author: Jyoti Singh

Bench: Chief Justice, Jyoti Singh

                          $~21,22.
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          21.
                          +     W.P.(C) 4831/2021

                                M/S VOS TECHNOLOGIES INDIA PVT. LTD. ..... Petitioner
                                               Through: Mr.Prem Ranjan Kumar, Advs.
                                          Versus
                                THE PRINCIPAL ADDITIONAL
                                DIRECTOR GENERAL & ANR.                 ..... Respondents
                                              Through: Mr.Harpreet   Singh,      Sr.Standing
                                              Counsel with Mr.Arunesh Sharma, Ms.Suhani
                                              Mathur, Advs.
                          22.
                          +     W.P.(C) 4832/2021

                                M/S AMYRA TECHNICA PVT.LTD.           ..... Petitioner
                                             Through: Mr.Prem Ranjan Kumar, Advs.
                                        Versus
                                THE PRINCIPAL ADDITIONAL
                                DIRECTOR GENERAL & ANR.                 ..... Respondents
                                              Through: Mr.Harpreet   Singh,      Sr.Standing
                                              Counsel with Mr.Arunesh Sharma, Ms.Suhani
                                              Mathur, Advs.
                                CORAM:
                                HON'BLE THE CHIEF JUSTICE
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                          ORDER

% 17.05.2021 Proceedings have been conducted through video conferencing. C.M.No.14878/2021 (exemptions) in W.P.(C) 4831/2021 C.M.No.14879/2021 (exemptions) in W.P.(C) 4832/2021 Allowed, subject to all just exceptions. The application is disposed of.

Signature Not Verified AMIT NARAYAN BHARTHUAR Location: Signing Date:19.05.2021 12:49:40

W.Ps.(C) No.4831/2021 & 4832/2021 Issue notice to the respondents. Mr.Harpreet Singh, learned Senior Standing Counsel accepts notice for the respondents and seeks time to take instructions and file counter affidavit. Time as prayed for is granted. Counter affidavit be filed before the next date of hearing.

List on 15th July, 2021 along with W.P.(C) No.4490/2021.

CHIEF JUSTICE JYOTI SINGH, J MAY 17, 2021 'anb' Signature Not Verified AMIT NARAYAN BHARTHUAR Location: Signing Date:19.05.2021 12:49:40