Section 20(2) in Rajasthan Sanskrit University Act, 1998
(2)Every faculty shall consist of the following, namely:-(a)concerned Dean;(b)Professors and Associate Professors of the University related to the subjects or the faculty;(c)All such Heads of the Departments related to the faculty of the affiliated colleges who have atleast 8 years experience of teaching degree classes of the faculty;(d)members, not exceeding two, co-opted from amongst teachers of the concerned faculty in the affiliated colleges;(e)members, not exceeding two, co-opted by the faculty, not being the members of the University or any affiliated colleges; land(f)the convener of the Board of Studies in the faculty, not included in the aforesaid sub-sections.
