Section 5(2)(i) in The Civil Liability For Nuclear Damage Act, 2010

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Union of India - Subsection

Section 5(2)(i) in The Civil Liability For Nuclear Damage Act, 2010

(i)the nuclear installation itself and any other nuclear installation including a nuclear installation under construction, on the site where such installation is located; and

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Union of India - Subsection

Section 5(2)(i) in The Civil Liability For Nuclear Damage Act, 2010