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Supreme Court - Daily Orders

State Of Karnataka vs Adivasi Budakattu Hitarakshana Vedike ... on 2 February, 2018

Author: Adarsh Kumar Goel

Bench: Adarsh Kumar Goel

     ITEM NO.9                              COURT NO.10                   SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                      Civil Appeal   No(s).   4543/2017

     STATE OF KARNATAKA                 & ORS.                             Appellant(s)

                                                     VERSUS

     ADIVASI BUDAKATTU HITARAKSHANA VEDIKE
     KARNATAKA & ORS.                                                       Respondent(s)

     (IA No.643/2018-impleadment as party respondent in ca 4543/2017
     only to be listed)


     Date : 02-02-2018 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                                               [IN CHAMBER]

     For Appellant(s)                  Mr. Joseph Aristotle S., AOR

     For Respondent(s)                 Mr. E. C. Vidya Sagar, AOR
                                       Mr. Subhash Chandra Sagar,Adv.

                                        Ms. K. V. Bharathi Upadhyaya, AOR

     (Appicant)                        Mr. Mrigank Prabhakar,Adv.
                                       Mr. Shailesh Madiyal,Adv.


                         UPON hearing the counsel the Court made the following
                                                O R D E R

Application (IA No.643/2018) for impleadment be listed along with the main matter.





     (MAHABIR SINGH)                                                 (RAJINDER KAUR)
      COURT MASTER                                                    BRANCH OFFICER

Signature Not Verified

Digitally signed by
MAHABIR SINGH
Date: 2018.02.02
16:41:34 IST
Reason: