Supreme Court - Daily Orders
State Of Karnataka vs Adivasi Budakattu Hitarakshana Vedike ... on 2 February, 2018
Author: Adarsh Kumar Goel
Bench: Adarsh Kumar Goel
ITEM NO.9 COURT NO.10 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4543/2017
STATE OF KARNATAKA & ORS. Appellant(s)
VERSUS
ADIVASI BUDAKATTU HITARAKSHANA VEDIKE
KARNATAKA & ORS. Respondent(s)
(IA No.643/2018-impleadment as party respondent in ca 4543/2017
only to be listed)
Date : 02-02-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
[IN CHAMBER]
For Appellant(s) Mr. Joseph Aristotle S., AOR
For Respondent(s) Mr. E. C. Vidya Sagar, AOR
Mr. Subhash Chandra Sagar,Adv.
Ms. K. V. Bharathi Upadhyaya, AOR
(Appicant) Mr. Mrigank Prabhakar,Adv.
Mr. Shailesh Madiyal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Application (IA No.643/2018) for impleadment be listed along with the main matter.
(MAHABIR SINGH) (RAJINDER KAUR)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
MAHABIR SINGH
Date: 2018.02.02
16:41:34 IST
Reason: