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State of Bihar - Section

Section 11 in Account Rules for Lodging House Funds

11.

The transactions of the Lodging House Fund shall be shown in Pass Book which shall be supplied gratis by the treasury. It is not a Lodging House Fund Account Book but is simply a copy of the account kept in the treasury of the money paid into the credit of and disbursed on account of the fund, and must, therefore, always be written up only by the treasury establishment by whom the original account is kept. No entries or marks shall, in any circumstances be made in the Pass Book by any one connected with the Lodging House Fund.