Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30L] [Entire Act]

Union of India - Subsection

Section 30L(i) in The Iron Ore Mines Labour Welfare Cess Rules, 1963

(i)50 per cent of the amount spent by the owner of the mine in the construction and equipment of the welfare centre subject to a maximum of Rs. 10,000; and