Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(a) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987 (a)that a Shipping Company, Charterer of Ship, owner of cargo has entered into or is prepared to enter into a contract for stevedoring with him;
