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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(1)(b) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(b)if it bears no mark at all to indicate the vote or it bears a mark made otherwise than with the instrument supplied for the purpose; or