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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(5)(c) in The Rajasthan Minor Mineral Concession Rules, 1986

(c)Rs. 200/- per Hectare or part thereof for the area more than 5 hectares subject to minimum Rs. 4000/- and maximum Rs. 20000/-]