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State of Rajasthan - Section

Section 29 in Agriculture University, Jodhpur Act, 2013

29. Directors, Deans, Librarian, Controller of Examinations etc.

(1)
(a)There shall be a Director of Education who shall be responsible for academic coordination for teaching, research and extension, admission of Under Graduate and Postgraduate and management and control of examinations at Under Graduate and Post-graduate levels. He will be concerned with the policy matters and system regarding resident instructions in the University and development of educational technology.
(b)He shall be responsible for maintaining permanent records of the Academic Council, performance of the students of the University including the courses taken, credits obtained, degrees, prizes or other distinctions and other items pertaining to the academic performance and the discipline of the students.
(c)He shall function as Secretary of the Academic Council.
(2)There shall be a Director of Research who shall be responsible for the direction and co-ordination of research programmes in the University as laid down in section 31 and efficient working of research stations.
(3)There shall be a Director of Extension Education who shall be responsible for the agriculture extension education programmes as laid down in section 32.
(4)There shall be a Director of Human Resources Development who shall be responsible for human resources development.
(5)There shall be a Dean for each constituent college and senior most shall be the Chairman of the Faculty and the Board of Studies of the concerned Faculty and shall be responsible to the Vice-Chancellor for the organization and implementation of the teaching programmes of the Faculty.
(6)There shall be a Librarian who shall be responsible for the maintenance and management of the University Library, to guide and co-ordinate the working in the libraries of the various constituent units of the University, to prepare the annual estimate of operational and developmental requirements of all the libraries of the University for incorporation in the budget estimates.
(7)There shall be a Director Students' Welfare, who shall have the following duties:-
(a)to make arrangements and supervise management of students' hostel, cafeteria and mess;
(b)to plan and organize students' extra-curricular activities such as sports, cultural and other recreational activities of the University ;
(c)to plan and direct the programmes of students' advisement and counselling and to enlist the cooperation of prospective employers and employment agencies to assist in the placement of students of the University and to promote discipline amongst the students of the University ;
(d)to supervise and control medical and health services and other welfare measures in the University; and
(e)to make arrangements for scholarships, stipends, part time employment and travel facilities for the study tour of the students.
(8)There shall be a Controller of Examinations who shall be responsible for conducting various examinations of the University and declaration of results in time.
(9)There shall be an Estate Officer who shall be the custodian of all the land and buildings of the University and shall be responsible to maintain them.
(10)Subject to the provisions of this Act, the officers of the University referred to in clauses (ii) to (x) of section 24 shall perform such other duties as may be prescribed or as may be assigned to them from time to time by the Board or the Vice- Chancellor.