Section 6 in The Rajasthan Prevention Of Mrityu Bhoj Act, 1960
6. Punishment for disobedience of injunction under section 5
- Whoever, knowing that an in junction has been issued under section 5, disobeys such injunction shall be punishable with imprisonment of either description for a term which may extend to one year, or with fine which may extend to one thousand rupees, or with both.Any contravention of the signature issued under section 5 of this Act has been made punishable upto one year or five upto Rs. 1000/- or both.
