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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(2)(ii) in Rajasthan Minor Mineral Concession Rules, 2017

(ii)excavation of ordinary earth from village ponds or tanks situated in gram panchayat for de-silting and further use of such earth by tenants for filling or leveling in agricultural fields or any other community work in village;