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[Cites 0, Cited by 0] [Section 47(6)] [Section 47] [Entire Act]

NCT Delhi - Subsection

Section 47(6)(c) in The Delhi Excise Rules, 2010

(c)the Presiding Officer shall cause the name of each person making the bid and the amount of the bid to be recorded and shall record the final bid accepted by him in his own hand;