Section 5 in The Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963
5. [ Publication of notice calling upon all land-holder of the State to submit returns under Section 6(1). [Substituted by G.S.R. No. 78, dated 16.5.1973.]
- The notice to be published by the State Government under sub-section (1) of Section 6 shall be in Form L.C.1.]
