Section 5 in The M.P. Payment of Wages Rules, 1962
5. Register of Wages.
- A Register of Wages shall be maintained in every factory and may be kept in such form as the pay-master finds convenient but shall include the following particulars :-(a)name, ticket number and designation of each employee;(b)rate of salary or wages of each employed person;(c)particulars of attendance put in by each worker or quantum of work with particulars thereof performed by each employee engaged on piece work, in the wage period;(d)the gross wages earned by each person employed tor each wage period;(e)advance against wages of the period made to each employee in the wage period;(f)all deductions made from those wages with an indication in each case of the clause of sub-section (2) of Section 7 under which the deduction is made;(g)the wages actually paid to each person employed for each wage period;(h)date of payment.
