Chattisgarh High Court
Smt.Meena Sinha vs Coal Mines Provident Fund Commissioner ... on 10 December, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 624 of 2013
Smt. Meena Sinha Versus Coal Mines Provident Fund Commissioner &
Others
10/12/2018 Shri Gary Mukhopadhyay, counsel for the
petitioner.
Shri Vinod Deshmukh and Shri RR Sinha,
counsel for the respective respondents.
As prayed, list the matter for final hearing in the month of January, 2019.
Sd/-
Judge (Prashant Kumar Mishra) Barve