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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Telangana - Subsection

Section 3A(2) in Telangana Urban Areas (Development) Act, 1975

(2)Save as otherwise specified under this Act, the area comprised within the jurisdiction of a Special Area Development Authority shall be deemed to be a Development Area notified under section 13 of this Act.