Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 32 in The Ammonium Nitrate Rules, 2012 32. Period of validity of licence. - The licensing authority may grant a licence for a period not exceeding five financial years or part thereof ending on the 31st March for all purposes, except for licence for import and export, which shall be one year.
