Delhi High Court - Orders
Commissioner Of Income Tax ... vs Huawei Technologies Co. Ltd. A.Y. ... on 4 August, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~27-33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 255/2022 & C.M.No.34237/2022
COMMISSIONER OF INCOME TAX INTERNATIONAL
TAXATION 2 NEW DELHI ..... Appellant
Through: Mr.Kunal Sharma, Sr.Standing
Counsel for the Revenue with
Ms.Zehra Khan and Mr.Shray
Nargotra, Advocates.
versus
HUAWEI TECHNOLOGIES CO. LTD. A.Y. 2015-16
..... Respondent
Through: Ms.Kavita Jha with Mr.Udit Naresh,
Advocates.
28
+ ITA 256/2022 & C.M.No.34238/2022
COMMISSIONER OF INCOME TAX INTERNATIONAL
TAXATION 2 NEW DELHI ..... Appellant
Through: Mr.Kunal Sharma, Sr.Standing
Counsel for the Revenue with
Ms.Zehra Khan and Mr.Shray
Nargotra, Advocates.
versus
M/S HUAWEI TECHNOLOGIES CO. LTD. A.Y. 2012-13
..... Respondent
Through: Ms.Kavita Jha with Mr.Udit Naresh,
Advocates.
29
+ ITA 257/2022 & C.M.No.34239/2022
COMMISSIONER OF INCOME TAX INTERNATIONAL
TAXATION 2 NEW DELHI ..... Appellant
Through: Mr Mr.Kunal Sharma, Sr.Standing
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:05.08.2022
18:58:46
Counsel for the Revenue with
Ms.Zehra Khan and Mr.Shray
Nargotra, Advocates.
versus
HUAWEI TECHNOLOGIES CO. LTD. A.Y. 2016-17
..... Respondent
Through: Ms.Kavita Jha with Mr.Udit Naresh,
Advocates.
30
+ ITA 258/2022 & C.M.No.34240/2022
COMMISSIONER OF INCOME TAX INTERNATIONAL
TAXATION 2 NEW DELHI ..... Appellant
Through: Mr.Kunal Sharma, Sr.Standing
Counsel for the Revenue with
Ms.Zehra Khan and Mr.Shray
Nargotra, Advocates.
versus
HUAWEI TECHNOLOGIES CO. LTD. A.Y. 2014-15
..... Respondent
Through: Ms.Kavita Jha with Mr.Udit Naresh,
Advocates.
31
+ ITA 259/2022 & C.M.No.34241/2022
COMMISSIONER OF INCOME TAX INTERNATIONAL
TAXATION 2 NEW DELHI ..... Appellant
Through: Mr.Kunal Sharma, Sr.Standing
Counsel for the Revenue with
Ms.Zehra Khan and Mr.Shray
Nargotra, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:05.08.2022
18:58:46
HUAWEI TECHNOLOGIES CO. LTD. A.Y. 2013-14
..... Respondent
Through: Ms.Kavita Jha with Mr.Udit Naresh,
Advocates.
32
+ ITA 260/2022 & C.M.No.34242/2022
COMMISSIONER OF INCOME TAX INTERNATIONAL
TAXATION 2 NEW DELHI ..... Appellant
Through: Mr.Kunal Sharma, Sr.Standing
Counsel for the Revenue with
Ms.Zehra Khan and Mr.Shray
Nargotra, Advocates.
versus
M/S HUAWEI TECHNOLOGIES CO. LTD. A.Y. 2011-12
..... Respondent
Through: Ms.Kavita Jha with Mr.Udit Naresh,
Advocates.
33
+ ITA 261/2022 & C.M.No.34243/2022
COMMISSIONER OF INCOME TAX INTERNATIONAL
TAXATION 2 NEW DELHI ..... Appellant
Through: Mr.Kunal Sharma, Sr.Standing
Counsel for the Revenue with
Ms.Zehra Khan and Mr.Shray
Nargotra, Advocates.
versus
HUAWEI TECHNOLOGIES CO. LTD. A.Y. 2010-11
..... Respondent
Through: Ms.Kavita Jha with Mr.Udit Naresh,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:05.08.2022
18:58:46
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 04.08.2022 Present Income Tax Appeals have been filed challenging the common Order dated 09th December, 2020 passed by the Income Tax Appellate Tribunal ('ITAT') in ITA No. 6921/Del/2014, ITA No. 937/Del./2014, ITA No. 6376/Del./2016, ITA No. 6377/Del./2016, ITA No. 6799 /Del./2017, ITA No. 5506/Del./2018 and ITA No. 8263/Del./2019.
Today, learned counsel for the Appellant has handed over in Court, a photocopy of the order dated 29th October, 2021 passed by the ITAT recalling its order vis-a-vis Grounds 6 and 7 in an application filed under Section 254(2) of the Income Tax Act, 1961. It is pertinent to mention that the present appeals filed on 16th June, 2022 challenge the initial order of the ITAT dated 09th December, 2020 primarily with regard to Grounds 6 and 7.
Consequently, this Court disposes of the present appeals and applications as infructuous. It is clarified that if the appellant so desires, it is at liberty to file separate appeals challenging the liability to deposit advance tax and interest thereon.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J AUGUST 4, 2022 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:05.08.2022 18:58:46