Patna High Court - Orders
Ram Sharan Rai vs Satya Narayan Prasad on 15 September, 2023
Author: Sandeep Kumar
Bench: Sandeep Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.1182 of 2018
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1. Ram Sharan Rai S/o Late Bhagwat Rai resident of Mohalla Dujara, Durga
Devi Asthan, Old S.B.I. Road, Gate No. 16, P.S. Budha Colony P.O. G.P.O.
District Patna 800001.
2. Arjun Pandit S/o Dwarka Pandit resident of Mohalla Dujara, Durga Devi
Asthan, Old S.B.I. Road, Gate No. 16, P.S. Budha Colony P.O. G.P.O.
District Patna 800001.
3. Sharwan Kumar S/o Mohan Mahto resident of Mohalla Dujara, Durga Devi
Asthan, Old S.B.I. Road, Gate No. 16, P.S. Budha Colony P.O. G.P.O.
District Patna 800001.
4. Meena Sharma W/o Late Maheshwari Prasad resident of Mohalla Dujara,
Durga Devi Asthan, Old S.B.I. Road, Gate No. 16, P.S. Budha Colony P.O.
G.P.O. District Patna 800001.
5. Kiran Chaudhari W/o Ram Narayan Mahto resident of Mohalla Dujara,
Durga Devi Asthan, Old S.B.I. Road, Gate No. 16, P.S. Budha Colony P.O.
G.P.O. District Patna 800001.
... ... Petitioner/s
Versus
1.1. Sharda Devi W/o- Late Satya Narayan Prasad Resident of Mohalla- Anandi
Angan, Boring Road Chouraha, P.S. Budha Colony P.O. G.P.O. District-
Patna 800001,
1.2. Sanjay Nath, Son of Late Satya Narayan Prasad Resident of Mohalla-
Anandi Angan, Boring Road Chouraha, P.S. Budha Colony P.O. G.P.O.
District- Patna 800001,
1.3. Mukul Anand @ Ajay Kumar, Son of Late Satya Narayan Prasad, Resident
of Mohalla- Anandi Angan, Boring Road Chouraha, P.S. Budha Colony P.O.
G.P.O. District- Patna 800001,
1.4. Abhay Nath, Son of Late Satya Narayan Prasad, Resident of Mohalla-
Anandi Angan, Boring Road Chouraha, P.S. Budha Colony P.O. G.P.O.
District- Patna 800001,
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Pushpendra Priyedarshi
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE SANDEEP KUMAR
ORAL ORDER
18 15-09-2023Heard the parties.
2. After some arguments, learned counsel for the petitioners is permitted to withdraw this application. Patna High Court C.Misc. No.1182 of 2018(18) dt.15-09-2023 2/2
3. Permission is accorded.
4. Accordingly, this application is dismissed as withdrawn.
(Sandeep Kumar, J) Ranjeet/-
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