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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Odisha - Subsection

Section 69(4) in The Orissa Motor Vehicles Rules, 1993

(4)Notwithstanding the provisions of Sub-rule (2) the Regional Transport Authority may, as a condition of the permit granted for any goods carriage specify the conditions subject to which a larger number of persons may be carried in the vehicle provided that such number shall not exceed the area in square decimetres of the floor of the vehicle divided by sixty-five.