Supreme Court - Daily Orders
Ayapadi Chavadi Dharmam vs Habibunnisa on 6 September, 2024
ITEM NO.1713 COURT NO.16 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4013/2020
AYAPADI CHAVADI DHARMAM Petitioner(s)
VERSUS
HABIBUNNISA & ORS. Respondent(s)
(OFFICE REPORT FOR DIRECTIONS)
Date : 06-09-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
[IN CHAMBER]
For Petitioner(s) Mr. R. Satish Kumar, Adv.
Mr. Prateek Gupta, Adv.
Mr. P. V. Yogeswaran, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Further four weeks’ time is granted to take steps for impleadment of legal representatives of the deceased-
respondent(s).
List thereafter.
(RADHA SHARMA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by RADHA SHARMA Date: 2024.09.07 16:56:54 IST Reason: