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Supreme Court - Daily Orders

Ayapadi Chavadi Dharmam vs Habibunnisa on 6 September, 2024

     ITEM NO.1713                                   COURT NO.16                       SECTION XII

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                       No(s).      4013/2020

     AYAPADI CHAVADI DHARMAM                                                  Petitioner(s)

                                                         VERSUS

     HABIBUNNISA & ORS.                                                       Respondent(s)

     (OFFICE REPORT FOR DIRECTIONS)

     Date : 06-09-2024 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
                                             [IN CHAMBER]

     For Petitioner(s)                    Mr. R. Satish Kumar, Adv.
                                          Mr. Prateek Gupta, Adv.
                                          Mr. P. V. Yogeswaran, AOR

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Further four weeks’ time is granted to take steps for impleadment of legal representatives of the deceased-

respondent(s).

List thereafter.

(RADHA SHARMA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by RADHA SHARMA Date: 2024.09.07 16:56:54 IST Reason: