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[Cites 0, Cited by 0] [Section 131] [Entire Act]

Union of India - Subsection

Section 131(1) in The Navy (Pay And Allowances) Regulations, 1966

(1)When a sailor is promoted to the next higher rank, a notional amount equal to one increment in the lower rank shall be added to the pay actually drawn by the individual on the date of his promotion and thereafter his pay fixed in higher the scale for the higher rank at the next higher stage.