Section 46(1)(c) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

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State of Jammu-Kashmir - Subsection

Section 46(1)(c) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

(c)statistical statement indicating name of the cooperative; core services offered by the cooperative to its members; total number of members as on the last day of the year total liabilities expressed as (i) funds from members and surpluses, (ii) funds from the government and (iii) funds from other external sources as on the last day of the financial year: quantum In rupees of services provided (i) to members and (ii) to non-members ; and surplus/deficit at end of year ; and

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State of Jammu-Kashmir - Subsection

Section 46(1)(c) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)