Gujarat High Court
Bhagubhai Aapabhai Boricha vs State Of Gujarat & ... on 22 February, 2016
Author: Ks Jhaveri
Bench: Ks Jhaveri, G.B.Shah
R/CR.A/1728/2008 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL NO. 1728 of 2008
With
CRIMINAL MISC.APPLICATION NO. 17338 of 2013
In
CRIMINAL APPEAL NO. 1728 of 2008
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BHAGUBHAI AAPABHAI BORICHA....Appellant(s)
Versus
STATE OF GUJARAT & 1....Opponent(s)/Respondent(s)
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Appearance:
MR ASHISH M DAGLI, ADVOCATE for the Appellant(s) No. 1 - 4
PUBLIC PROSECUTOR for the Opponent(s)/Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE G.B.SHAH
Date : 22/02/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) As learned Senior Counsel, Mr. Y. S. Lakhani, is appearing on behalf of the accused, at the request of Mr. Dagli, learned advocate, S.O. to 29th February, 2016.
(K.S.JHAVERI, J.) (G.B.SHAH, J.) RADHAN Page 1 of 1 HC-NIC Page 1 of 1 Created On Sun Feb 28 04:46:44 IST 2016