Supreme Court - Daily Orders
Kabir Shankar Bose vs The State Of West Bengal on 13 January, 2021
Bench: Sanjay Kishan Kaul, Dinesh Maheshwari, Hrishikesh Roy
1
ITEM NO.32 Court 9 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 416/2020
KABIR SHANKAR BOSE Petitioner(s)
VERSUS
THE STATE OF WEST BENGAL & ORS. Respondent(s)
(FOR ADMISSION and IA No.132415/2020-EXEMPTION FROM FILING O.T.
and IA No.132424/2020-EXEMPTION FROM FILING AFFIDAVIT and IA
No.132419/2020-PERMISSION TO FILE LENGTHY LIST OF DATES)
Date :13-01-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Mahesh Jeithmalani, Sr. Adv.
Mr. Anupam Lal Daas, Sr. Adv.
Mr. Sidharth Bhatnagar, Sr. Adv.
Mr. Prasenjit Keswani, Adv.
Mr. Ravi Sharma, Adv.
Mr. Aditya Shankar, Adv.
Mr. Sameer Kumar, AOR
Mr. Shah Rukh Ahmad, Adv.
For Respondent(s) Ms. Aishwarya Bhati, Ld. ASG
Mr. Vikramjit Banerjee, Ld. ASG
Mr. Kanu Agrawal, Adv.
Ms. Vanshaja Shukla, Adv.
Mr. B.V. Balaram Das, AOR
UPON hearing the counsel the Court made the following
O R D E R
we have perused the record called for earlier. Signature Not Verified Issue notice.
Digitally signed byCharanjeet kaur Date: 2021.01.13 18:37:42 IST Reason: In the meantime, proceedings in pursuance to FIR bearing Nos. 400 of 2020 under Sections 341/323/325/326/307/354/504/506/34 IPC and 401 of 2 2020 under Sections 341/325/354A/34 IPC both dated 07.12.2020 registered with P.S. Serampore shall remain stayed.
(CHARANJEET KAUR) (ANITA RANI AHUJA) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR