Rajasthan High Court - Jodhpur
Rohit Burad vs The Rajasthan Industrial Dev. And ... on 17 March, 2021
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
(1 of 1) [CW-3426/2021]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 3426/2021
Ramdev Group Industries
----Petitioner
Versus
The Rajasthan State Industrial Development And Investment
Cooperation Limited
----Respondent
Connected With
1. S.B. Civil Writ Petition No. 1726/2020
2. S.B. Civil Writ Petition No. 1830/2020
3. S.B. Civil Writ Petition No. 224/2021
4. S.B. Civil Writ Petition No. 235/2021
5. S.B. Civil Writ Petition No. 249/2021
6. S.B. Civil Writ Petition No. 293/2021
7. S.B. Civil Writ Petition No. 301/2021
8. S.B. Civil Writ Petition No. 444/2021
9. S.B. Civil Writ Petition No. 3464/2021
10. S.B. Civil Writ Petition No. 3474/2021
For Petitioner(s) : Mr. Himanshu Maheshwari
Mr. Shreyansh Mardia.
Mr. Richin Surana
For Respondent(s) : Mr. Sanjeet Purohit.
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 17/03/2021 In wake of onslaught of COVID-19, abundant caution is being taken while hearing the matters in Court.
List on 24.03.2021 a/w SBCWP No.1173/2021.
Interim order, if any, to continue till then.
(DR. PUSHPENDRA SINGH BHATI),J. 86-96-SPhophaliya/Jitender/-
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