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Rajasthan High Court - Jodhpur

Rohit Burad vs The Rajasthan Industrial Dev. And ... on 17 March, 2021

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                                                   (1 of 1)                             [CW-3426/2021]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                      S.B. Civil Writ Petition No. 3426/2021

                                   Ramdev Group Industries
                                                                                                        ----Petitioner
                                                                 Versus
                                   The Rajasthan State Industrial Development And Investment
                                   Cooperation Limited
                                                                                    ----Respondent
                                                                        Connected With

                                   1. S.B. Civil Writ Petition No. 1726/2020
                                    2. S.B. Civil Writ Petition No. 1830/2020
                                    3. S.B. Civil Writ Petition No. 224/2021
                                    4. S.B. Civil Writ Petition No. 235/2021
                                    5. S.B. Civil Writ Petition No. 249/2021
                                    6. S.B. Civil Writ Petition No. 293/2021
                                    7. S.B. Civil Writ Petition No. 301/2021
                                    8. S.B. Civil Writ Petition No. 444/2021
                                    9. S.B. Civil Writ Petition No. 3464/2021
                                    10. S.B. Civil Writ Petition No. 3474/2021

                                   For Petitioner(s)                :    Mr. Himanshu Maheshwari
                                                                         Mr. Shreyansh Mardia.
                                                                         Mr. Richin Surana
                                   For Respondent(s)                :    Mr. Sanjeet Purohit.



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 17/03/2021 In wake of onslaught of COVID-19, abundant caution is being taken while hearing the matters in Court.

List on 24.03.2021 a/w SBCWP No.1173/2021.

Interim order, if any, to continue till then.

(DR. PUSHPENDRA SINGH BHATI),J. 86-96-SPhophaliya/Jitender/-

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