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State of Maharashtra - Section

Section 68 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

68. Constitution of committees.

- Where any authority of the University is given power by this Act or the Statutes to appoint a committee, such committee may, except as otherwise provided, consist of its members, or partly of its members and partly of other persons, as the authority concerned by in each case decide.