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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Nagaland - Subsection

Section 7(2) in Nagaland Forest Products Limited (Acquisition of Shares) Act, 1982

(2)A deposit account shall be opened by the State Government in favour of the Commissioner, and every amount paid under this Act, to the Commissioner shall be deposited by him to the credit of the said deposit account shall be operated by the Commissioner.