Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43A] [Entire Act] Union of India - Subsection Section 43A(4) in The Indian Post Office Rules, 1933 (4)Nothing contained in the sub rules (2) and (3) shall affect the liability of the sunder in respect of any of the acts committed by him, which is punishable under section 61 of the Act.
